Brijesh vs State Of U.P.
2018 Latest Caselaw 914 ALL

Citation : 2018 Latest Caselaw 914 ALL
Judgement Date : 24 May, 2018

Allahabad High Court

Brijesh vs State Of U.P. on 24 May, 2018

Bench: Shashi Kant Gupta, Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- CRIMINAL APPEAL No. - 1822 of 2017
 

 
Appellant :- Brijesh
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Mohammad Farooque Ansari,Vipin Kumar
 
Counsel for Respondent :- G.A.,Prem Sagar Gupta
 

 
Hon'ble Shashi Kant Gupta,J.

Hon'ble Bachchoo Lal,J.

List in the month of July, 2018 before the appropriate Bench.

Order Date :- 24.5.2018

Gss

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