Suryabhan And Another vs Union Of India, ...
2018 Latest Caselaw 913 ALL

Citation : 2018 Latest Caselaw 913 ALL
Judgement Date : 24 May, 2018

Allahabad High Court

Suryabhan And Another vs Union Of India, ... on 24 May, 2018

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 17
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 30224 of 2016
 

 
Applicant :- Suryabhan And Another
 
Opposite Party :- Union Of India, Sr.Intell.Officer, D.R.I. Gorakhpur
 
Counsel for Applicant :- Narendra Deo Rai,Rajeev Giri,Rashid Ali
 
Counsel for Opposite Party :- Sanjay Kumar Singh
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the appellants, list on 3.7.2018 peremptorily.

Order Date :- 24.5.2018

Gss

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