Chandra Pal vs State Of U.P.
2018 Latest Caselaw 912 ALL

Citation : 2018 Latest Caselaw 912 ALL
Judgement Date : 24 May, 2018

Allahabad High Court

Chandra Pal vs State Of U.P. on 24 May, 2018

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 17
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 20383 of 2017
 

 
Applicant :- Chandra Pal
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Raj Kamal Singh,Rohit Shukla
 
Counsel for Opposite Party :- G.A.,Deepak Kumar Pandey,Sanjay Kumar Dubey
 

 
Hon'ble Bachchoo Lal,J.

Supplementary affidavit filed on behalf of applicant be taken on record.

Learned counsel for the applicant prays for and is granted one week's time to file rejoinder affidavit.

List thereafter.

Order Date :- 24.5.2018

Gss

Download the LatestLaws.com Mobile App