C/M Subhash Inter College Thru ... vs State Of U.P.Thru.Secy.Deptt.Of ...
2018 Latest Caselaw 911 ALL

Citation : 2018 Latest Caselaw 911 ALL
Judgement Date : 24 May, 2018

Allahabad High Court

C/M Subhash Inter College Thru ... vs State Of U.P.Thru.Secy.Deptt.Of ... on 24 May, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 7420 of 2018
 
Petitioner :- C/M Subhash Inter College Thru Manager Kamlesh Bahadur Singh
 
Respondent :- State Of U.P.Thru.Secy.Deptt.Of Secondary Edu. Lko. & Ors.
 
Counsel for Petitioner :- Anupam Mehrotra
 
Counsel for Respondent :- C.S.C,Alok Kumar Mishra,Ashutosh Mishra
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the petitioner, list/ put up on Tuesday i.e. 29.05.2018 as fresh.

Interim order, if any, to continue till the next date of listing.

Order Date :- 24.5.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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