Shailendra Kumar vs State Of U.P.Through Secy.Of ...
2018 Latest Caselaw 908 ALL

Citation : 2018 Latest Caselaw 908 ALL
Judgement Date : 24 May, 2018

Allahabad High Court

Shailendra Kumar vs State Of U.P.Through Secy.Of ... on 24 May, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 6603 of 2010
 
Petitioner :- Shailendra Kumar
 
Respondent :- State Of U.P.Through Secy.Of Edu.Secondary Lucknow And Ors
 
Counsel for Petitioner :- V.K.Bajpai,Alok Gupta,Richa Srivastava,Sanjay Kumar Srivastava,Shailendra Kumar Singh,Shikha Srivastava,Suneel Kumar Singh Kalhan,Yogendra Kumar Mishra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the petitioner, list this case in the first week of July, 2018.

Order Date :- 24.5.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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