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Smt. Saraswati Devi vs State Of U.P. Thru D.M./Chairman ...
2018 Latest Caselaw 907 ALL

Citation : 2018 Latest Caselaw 907 ALL
Judgement Date : 24 May, 2018

Allahabad High Court
Smt. Saraswati Devi vs State Of U.P. Thru D.M./Chairman ... on 24 May, 2018
Bench: Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 6658 of 2012
 
Petitioner :- Smt. Saraswati Devi
 
Respondent :- State Of U.P. Thru D.M./Chairman Distt. Education Commt.&Ors
 
Counsel for Petitioner :- Sachin Srivastava
 
Counsel for Respondent :- C.S.C.,Vindhyavahini Kumar
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the petitioner, list this case in the first week of July, 2018 showing the name of Ms. Jyoti Sikka, Advocate in the cause list as counsel for the opposite party No.2.

Order Date :- 24.5.2018

Suresh/

[Rajesh Singh Chauhan,J.]

 

 

 
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