Virendra Pratap Singh vs U.P. State Bridge Corp. Ltd. ...
2018 Latest Caselaw 902 ALL

Citation : 2018 Latest Caselaw 902 ALL
Judgement Date : 24 May, 2018

Allahabad High Court

Virendra Pratap Singh vs U.P. State Bridge Corp. Ltd. ... on 24 May, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 718 of 2014
 
Petitioner :- Virendra Pratap Singh
 
Respondent :- U.P. State Bridge Corp. Ltd. Through Managing Director Lko.
 
Counsel for Petitioner :- Ram Singh 'Paliwal',Ramesh Pandey
 
Counsel for Respondent :- Shishir Jain
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the petitioner, list this case in the second week of July, 2018.

Order Date :- 24.5.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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