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Naveen vs State Of U.P. And Another
2018 Latest Caselaw 900 ALL

Citation : 2018 Latest Caselaw 900 ALL
Judgement Date : 24 May, 2018

Allahabad High Court
Naveen vs State Of U.P. And Another on 24 May, 2018
Bench: Rahul Chaturvedi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL APPEAL No. - 2739 of 2018
 

 
Appellant :- Naveen
 
Respondent :- State Of U.P. And Another
 
Counsel for Appellant :- Gaurav Kakkar
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Rahul Chaturvedi,J.

Heard learned counsel for the appellant, learned A.G.A. for the State and perused the record.

Admit.

Issue notice to the opposite party no.2 at an early date.

Let counter affidavit be filed within a period of four weeks.

Rejoinder affidavit, if any, may be filed within two weeks thereafter.

List in the month of July, 2018.

Order Date :- 24.5.2018

shiv

 

 

 
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