Citation : 2018 Latest Caselaw 899 ALL
Judgement Date : 24 May, 2018
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 54 Case :- CRIMINAL APPEAL No. - 2741 of 2018 Appellant :- Gaurav Sahu Respondent :- State Of U.P. And Another Counsel for Appellant :- Yogesh Kumar Vaish Counsel for Respondent :- G.A. Hon'ble Rahul Chaturvedi,J.
Heard learned counsel for the appellant, learned A.G.A. for the State and perused the record.
Admit.
Issue notice to the opposite party no.2 at an early date.
Let counter affidavit be filed within a period of four weeks.
Rejoinder affidavit, if any, may be filed within two weeks thereafter.
List in the month of July, 2018.
Order Date :- 24.5.2018
shiv
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