Rakesh Kumar vs State Of U.P.Thru.Secy.Basic ...
2018 Latest Caselaw 871 ALL

Citation : 2018 Latest Caselaw 871 ALL
Judgement Date : 24 May, 2018

Allahabad High Court

Rakesh Kumar vs State Of U.P.Thru.Secy.Basic ... on 24 May, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 10212 of 2018
 
Petitioner :- Rakesh Kumar
 
Respondent :- State Of U.P.Thru.Secy.Basic Education Govt.Of Up & Ors.
 
Counsel for Petitioner :- Pt. S. Chandra
 
Counsel for Respondent :- C.S.C.,J.B.S. Rathour
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the petitioner list/ put up this case on Wednesday i.e. 30.05.2018 as fresh.

Order Date :- 24.5.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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