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Tej Pratap Yadav vs State Of U.P. Thru. Prin. Secy. ...
2018 Latest Caselaw 869 ALL

Citation : 2018 Latest Caselaw 869 ALL
Judgement Date : 24 May, 2018

Allahabad High Court
Tej Pratap Yadav vs State Of U.P. Thru. Prin. Secy. ... on 24 May, 2018
Bench: Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 12375 of 2018
 
Petitioner :- Tej Pratap Yadav
 
Respondent :- State Of U.P. Thru. Prin. Secy. Secondary Edu. & Ors.
 
Counsel for Petitioner :- Ratnesh Chandra,Ajit Verma
 
Counsel for Respondent :- C.S.C.,R.K.S. Suryavanshi
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the petitioner, list/ put up this case on Tuesday i.e. 29.05.2018 as fresh.

Order Date :- 24.5.2018

Suresh/

[Rajesh Singh Chauhan,J.]

 

 

 
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