Uam Shanker Yadav vs State Of U.P.
2018 Latest Caselaw 811 ALL

Citation : 2018 Latest Caselaw 811 ALL
Judgement Date : 22 May, 2018

Allahabad High Court

Uam Shanker Yadav vs State Of U.P. on 22 May, 2018

Bench: Prashant Kumar, Dinesh Kumar Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 16
 

 
Case :- CRIMINAL APPEAL No. - 2290 of 2008
 

 
Appellant :- Uam Shanker Yadav
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- R.D. Shahi,A.K. Pandey,I.M. Pandey,S.K. Singh Kalhans,S.K. Upadhyay
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Prashant Kumar,J.

Hon'ble Dinesh Kumar Singh,J.

As requested by the learned Additional Government Advocate, list/put up on Friday i.e. 25th May, 2018.

Order Date :- 22.5.2018

MVS Chauhan/-

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