Mangi Lal & Anr. vs State Of U.P. And 3 Others
2018 Latest Caselaw 759 ALL

Citation : 2018 Latest Caselaw 759 ALL
Judgement Date : 21 May, 2018

Allahabad High Court

Mangi Lal & Anr. vs State Of U.P. And 3 Others on 21 May, 2018

Bench: Ramesh Sinha, Dinesh Kumar Singh-I




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 27635 of 2017
 

 
Petitioner :- Mangi Lal & Anr.
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Sumit Daga
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Ramesh Sinha,J.

Hon'ble Dinesh Kumar Singh-I,J.

Case called out in the revised list. No one is present on behalf of the petitioners to press this petition. Sri Imran Saiyad, learned A.G.A. for the State is present.

Accordingly, the present petition is dismissed for want of prosecution.

Interim order, if any, stands vacated.

(Dinesh Kumar Singh-I, J.) (Ramesh Sinha, J.)

Order Date :- 21.5.2018

shiv

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