Ganesh Prasad vs State Of U.P.
2018 Latest Caselaw 756 ALL

Citation : 2018 Latest Caselaw 756 ALL
Judgement Date : 21 May, 2018

Allahabad High Court

Ganesh Prasad vs State Of U.P. on 21 May, 2018

Bench: Shashi Kant Gupta, Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- CRIMINAL APPEAL No. - 4977 of 2016
 

 
Appellant :- Ganesh Prasad
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Rakesh Kumar Gupta,Nand Kishor Mishra,Ruksana,Sanjay Singh Sengar
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Shashi Kant Gupta,J.

Hon'ble Bachchoo Lal,J.

Learned counsel for the appellant show his inability to argue the matter.

Perused the office report dated 10.10.2017.

Office is directed to send a reminder through speed post as well as Fax to the concerned District Judge for sending the lower court record on or before the date fixed.

Office is further directed to annex the receipts of the speed post as well as FAX evidencing the dispatch of the reminder.

List the matter on 2.5.2019.

Order Date :- 21.5.2018

Gss

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