Jabbar Ali vs State Of U.P.
2018 Latest Caselaw 754 ALL

Citation : 2018 Latest Caselaw 754 ALL
Judgement Date : 21 May, 2018

Allahabad High Court

Jabbar Ali vs State Of U.P. on 21 May, 2018

Bench: Prashant Kumar, Dinesh Kumar Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 16
 

 
Case :- CRIMINAL APPEAL No. - 1008 of 2008
 

 
Appellant :- Jabbar Ali
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Mohd. Mansoor,Akhilesh Kumar Pandey,Rishad Murtaza
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Prashant Kumar,J.

Hon'ble Dinesh Kumar Singh,J.

As requested on behalf of the appellant, list this appeal in the 2nd week of July, 2018.

Order Date :- 21.5.2018

MVS Chauhan/-

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