Navin Saxena vs State Of U.P. Thru Secy.Basic ...
2018 Latest Caselaw 752 ALL

Citation : 2018 Latest Caselaw 752 ALL
Judgement Date : 21 May, 2018

Allahabad High Court

Navin Saxena vs State Of U.P. Thru Secy.Basic ... on 21 May, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 1078 of 2015
 
Petitioner :- Navin Saxena
 
Respondent :- State Of U.P. Thru Secy.Basic Edu.Civil Sectt.Lucknow & Ors.
 
Counsel for Petitioner :- Meenakshi Singh
 
Counsel for Respondent :- C.S.C.,Ajay Kumar,P.K. Singh 'Bisen',P.K. Singh Bisen
 

 
Hon'ble Rajesh Singh Chauhan,J.

List on 05.07.2018. On that date, the record shall be produced in terms of earlier order.

Order Date :- 21.5.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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