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Ganga Sharan vs Assistant Engineer And 5 Others
2018 Latest Caselaw 751 ALL

Citation : 2018 Latest Caselaw 751 ALL
Judgement Date : 21 May, 2018

Allahabad High Court
Ganga Sharan vs Assistant Engineer And 5 Others on 21 May, 2018
Bench: Vivek Kumar Birla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 3470 of 2018
 

 
Petitioner :- Ganga Sharan
 
Respondent :- Assistant Engineer And 5 Others
 
Counsel for Petitioner :- Sanjay Kr. Srivastava,Ajay Kr. Srivastava
 
Counsel for Respondent :- Rajnish Kumar Rai, 
 

 
Hon'ble Vivek Kumar Birla,J.

Heard learned counsel for the petitioner.

Present petition has been filed for setting aside the order dated 28.3.2018 passed by learned Additional District Judge, Court No. 5, Meerut.

After some arguments, learned counsel for the petitioner submits that he may be permitted to challenge the impugned order at the time challenging the final order, if the need so arise.

In such view of the matter, present petition stands dismissed with liberty aforesaid.

Order Date :- 21.5.2018

Lalit Shukla

 

 

 
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