Arvind Singh vs State Of U.P. And 2 Ors
2018 Latest Caselaw 750 ALL

Citation : 2018 Latest Caselaw 750 ALL
Judgement Date : 21 May, 2018

Allahabad High Court

Arvind Singh vs State Of U.P. And 2 Ors on 21 May, 2018

Bench: Saumitra Dayal Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 49
 

 
Case :- APPLICATION U/S 482 No. - 12855 of 2018
 

 
Applicant :- Arvind Singh
 
Opposite Party :- State Of U.P. And 2 Ors
 
Counsel for Applicant :- Ajay Sengar,Rajnikant Pandey
 
Counsel for Opposite Party :- G.A.,Udit Chandra
 

 
Hon'ble Saumitra Dayal Singh,J.

By a detailed order of the date Application U/S 482 No. 6925 of 2018 (Amarjeet Singh Taneja Vs. State of U.P. & Another) has been decided.

For the reasons contained in the aforesaid judgment, the present application is disposed of.

Order Date :- 21.5.2018

Lbm/-

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