Tapsi Nath Chaturvedi vs State Of U.P. Thru. Prin. Secy., ...
2018 Latest Caselaw 724 ALL

Citation : 2018 Latest Caselaw 724 ALL
Judgement Date : 21 May, 2018

Allahabad High Court

Tapsi Nath Chaturvedi vs State Of U.P. Thru. Prin. Secy., ... on 21 May, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 13991 of 2018
 
Petitioner :- Tapsi Nath Chaturvedi
 
Respondent :- State Of U.P. Thru. Prin. Secy., Education(Secondary) & Ors.
 
Counsel for Petitioner :- Anand Mani Tripathi
 
Counsel for Respondent :- C.S.C.,Nirmit Srivastava,Ramashankre Singh
 

 
Hon'ble Rajesh Singh Chauhan,J.

List/ put up tomorrow i.e. 22.05.2018 as fresh.

Order Date :- 21.5.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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