Citation : 2018 Latest Caselaw 723 ALL
Judgement Date : 21 May, 2018
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 23 Case :- SERVICE SINGLE No. - 14342 of 2018 Petitioner :- C/M Bal Adarsh L.M.V. Thru. Manager Ashish Pratap Singh Respondent :- State Of U.P., Thru. Its Prin. Secy. & Ors. Counsel for Petitioner :- Mohit Tiwari Counsel for Respondent :- C.S.C.,C.B. Singh Hon'ble Rajesh Singh Chauhan,J.
Heard learned counsel for the petitioner and learned counsel for the opposite parties.
Let the counter affidavit be filed by the opposite parties with three weeks. Rejoinder affidavit, if any, may be filed within a week thereafter.
List this case in the week commencing 02.07.2018 as fresh.
Order Date :- 21.5.2018
Suresh/
[Rajesh Singh Chauhan,J.]
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