Ghanshyam Das Agarwal vs The State Of U.P.
2018 Latest Caselaw 675 ALL

Citation : 2018 Latest Caselaw 675 ALL
Judgement Date : 19 May, 2018

Allahabad High Court

Ghanshyam Das Agarwal vs The State Of U.P. on 19 May, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- U/S 482/378/407 No. - 3147 of 2007
 
Applicant :- Ghanshyam Das Agarwal
 
Opposite Party :- The State Of U.P.
 
Counsel for Applicant :- Arun Sinha,Riyaz Ahmad
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Rajesh Singh Chauhan,J.

List revised.

None appears on behalf of the applicant to press this petition. However, learned Additional Government Advocate is present.

List in the next cause list.

Order Date :- 19.5.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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