Rashid Ali And 12 Ors. vs State Of U.P. And Another
2018 Latest Caselaw 673 ALL

Citation : 2018 Latest Caselaw 673 ALL
Judgement Date : 19 May, 2018

Allahabad High Court

Rashid Ali And 12 Ors. vs State Of U.P. And Another on 19 May, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- U/S 482/378/407 No. - 2673 of 2007
 
Applicant :- Rashid Ali And 12 Ors.
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Gulam Mustafa
 
Counsel for Opposite Party :- G.A,Abdul Malik
 

 
Hon'ble Rajesh Singh Chauhan,J.

Sri Gulam Mustafa, learned counsel for the applicant is reported to be unwell, the case is adjourned for today.

List in the next cause list.

Order Date :- 19.5.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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