Shaban Ali & Anohter vs State Of U.P.
2018 Latest Caselaw 672 ALL

Citation : 2018 Latest Caselaw 672 ALL
Judgement Date : 19 May, 2018

Allahabad High Court

Shaban Ali & Anohter vs State Of U.P. on 19 May, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- CRIMINAL APPEAL No. - 419 of 1995
 
Appellant :- Shaban Ali & Anohter
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Alok Mathur,Smt.Nalini Jain
 
Counsel for Respondent :- Govt. Advocate,Ajmal Khan,Dinesh Kumar Ojha,Sharad Nandan Ojha
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the opposite parties, list in the next cause list.

Order Date :- 19.5.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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