Dhirendra Bahadur Singh vs State Of U.P. Thru ...
2018 Latest Caselaw 641 ALL

Citation : 2018 Latest Caselaw 641 ALL
Judgement Date : 17 May, 2018

Allahabad High Court

Dhirendra Bahadur Singh vs State Of U.P. Thru ... on 17 May, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 27189 of 2016
 
Petitioner :- Dhirendra Bahadur Singh
 
Respondent :- State Of U.P. Thru Prin.Secy.Secondary Edu.Civil Sectt.&Ors.
 
Counsel for Petitioner :- Akhand Pratap Singh,R.P. Singh
 
Counsel for Respondent :- C.S.C.,A.M.Tripathi,Sudeep Seth,Vinay Mishra
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the petitioner, list this case on Tuesday i.e. 22.05.2018 within ten cases.

Order Date :- 17.5.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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