Ramesh Chandra Yadav And 52 Ors. vs State Of U.P.Through Through Its ...
2018 Latest Caselaw 640 ALL

Citation : 2018 Latest Caselaw 640 ALL
Judgement Date : 17 May, 2018

Allahabad High Court

Ramesh Chandra Yadav And 52 Ors. vs State Of U.P.Through Through Its ... on 17 May, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 1238 of 2004
 
Petitioner :- Ramesh Chandra Yadav And 52 Ors.
 
Respondent :- State Of U.P.Through Through Its Pirn Secy Sinchai
 
Counsel for Petitioner :- L.K.Pathak,Dr.L.P.Misra
 
Counsel for Respondent :- C.S.C.,Dr Ashok Nigam,Neerav Chitravanshi,Rewati Raman Ojha
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the petitioners, list this case on 28.05.2018, within ten cases, for peremptory hearing.

Interim order, if any, is extended till the next date of listing.

Order Date :- 17.5.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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