Rama Kant Katiyar vs State Of U.P. And Another
2018 Latest Caselaw 637 ALL

Citation : 2018 Latest Caselaw 637 ALL
Judgement Date : 17 May, 2018

Allahabad High Court

Rama Kant Katiyar vs State Of U.P. And Another on 17 May, 2018

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 17
 

 
Case :- APPLICATION U/S 482 No. - 14753 of 2018
 

 
Applicant :- Rama Kant Katiyar
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Radhey Shyam Yadav
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the applicant prays for and is granted one week's time to file supplementary affidavit.

List thereafter before the appropriate Bench.

The matter shall not be treated as part heard or tied up to this Bench.

Order Date :- 17.5.2018

Gss

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