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Sharda vs State Of U.P.
2018 Latest Caselaw 636 ALL

Citation : 2018 Latest Caselaw 636 ALL
Judgement Date : 17 May, 2018

Allahabad High Court
Sharda vs State Of U.P. on 17 May, 2018
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 17
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 14763 of 2018
 

 
Applicant :- Sharda
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Awadhesh Kumar Yadav
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Record of the first Criminal Misc. Bail Application no. 23580 of 2016 decided on 19.7.2016 has not been sent by the office.

List in the next cause list along with the record of the aforesaid bail application.

Order Date :- 17.5.2018

Gss

 

 

 
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