Lalu @ Lallu vs State Of U.P.
2018 Latest Caselaw 635 ALL

Citation : 2018 Latest Caselaw 635 ALL
Judgement Date : 17 May, 2018

Allahabad High Court

Lalu @ Lallu vs State Of U.P. on 17 May, 2018

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 17
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 8557 of 2018
 

 
Applicant :- Lalu @ Lallu
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ajit Manit Tripathi
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Record of the first Criminal Misc. Bail Application no. 30003 of 2016 decided on 31. 8.2016 has not been sent by the office.

List in the next cause list along with the record of the aforesaid bail application.

Order Date :- 17.5.2018

Gss

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