Bhaskar Mishra vs Ranjeet Singh And 2 Ors.
2018 Latest Caselaw 634 ALL

Citation : 2018 Latest Caselaw 634 ALL
Judgement Date : 17 May, 2018

Allahabad High Court

Bhaskar Mishra vs Ranjeet Singh And 2 Ors. on 17 May, 2018

Bench: Shashi Kant Gupta, Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- CONTEMPT APPEAL No. - 3 of 2018
 

 
Appellant :- Bhaskar Mishra
 
Respondent :- Ranjeet Singh And 2 Ors.
 
Counsel for Appellant :- Sudeep Harkauli,Navin Sinha,Rajnish Kumar Srivastava
 
Counsel for Respondent :- A.K.Sinha,Anil Kumar Mishra,Sudhir Mehrotra
 

 
Hon'ble Shashi Kant Gupta,J.

Hon'ble Bachchoo Lal,J.

List in the second week of July, 2018.

Order Date :- 17.5.2018

Gss

Download the LatestLaws.com Mobile App