Ajay Kumar Singh vs Ranjeet Singh And 2 Ors.
2018 Latest Caselaw 633 ALL

Citation : 2018 Latest Caselaw 633 ALL
Judgement Date : 17 May, 2018

Allahabad High Court

Ajay Kumar Singh vs Ranjeet Singh And 2 Ors. on 17 May, 2018

Bench: Shashi Kant Gupta, Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- CONTEMPT APPEAL No. - 4 of 2018
 

 
Appellant :- Ajay Kumar Singh
 
Respondent :- Ranjeet Singh And 2 Ors.
 
Counsel for Appellant :- Indra Raj Singh,Adarsh Singh
 
Counsel for Respondent :- A.K.Sinha,Anil Kumar Mishra,Sudhir Mehrotra
 

 
Hon'ble Shashi Kant Gupta,J.

Hon'ble Bachchoo Lal,J.

Learned counsel for the opp.party no. 1 prays for and is grated two weeks further time to file counter affidavit. Rejoinder affidavit may be filed within ten days thereafter.

List the matter in second week of July, 2018.

Order Date :- 17.5.2018

Gss

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