Prasad And Others vs State Of U.P.
2018 Latest Caselaw 632 ALL

Citation : 2018 Latest Caselaw 632 ALL
Judgement Date : 17 May, 2018

Allahabad High Court

Prasad And Others vs State Of U.P. on 17 May, 2018

Bench: Prashant Kumar, Dinesh Kumar Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 16
 

 
Case :- CRIMINAL APPEAL No. - 984 of 1982
 

 
Appellant :- Prasad And Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- S.P.Pathak,Mukul Rakesh
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Prashant Kumar,J.

Hon'ble Dinesh Kumar Singh,J.

Heard Mr. Mukul Rakesh, learned counsel appearing for the appellants, as well as Shri Umesh Verma, learned Additional Government Advocate, and gone through the lower court record.

Judgment reserved.

Order Date :- 17.5.2018

MVS Chauhan/-

Download the LatestLaws.com Mobile App