Sadanand & Others vs Yamuna Prasad & Others
2018 Latest Caselaw 612 ALL

Citation : 2018 Latest Caselaw 612 ALL
Judgement Date : 17 May, 2018

Allahabad High Court

Sadanand & Others vs Yamuna Prasad & Others on 17 May, 2018

Bench: Dinesh Kumar Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SECOND APPEAL No. - 296 of 1984
 
Appellant :- Sadanand & Others
 
Respondent :- Yamuna Prasad & Others
 
Counsel for Appellant :- S.P. Maurya,Manjusha Kapil
 
Counsel for Respondent :- R.C.Srivastava,R.C.Srivastava
 

 
Hon'ble Dinesh Kumar Singh,J.

Shri S.P. Maurya, one of the counsels for the appellants, has sought adjournment on the ground of illness.

Passed over for the day.

List in the next cause list.

Order Date :- 17.5.2018

MVS Chauhan/-

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