Behari Chand vs Vijay Kumar & Others
2018 Latest Caselaw 611 ALL

Citation : 2018 Latest Caselaw 611 ALL
Judgement Date : 17 May, 2018

Allahabad High Court

Behari Chand vs Vijay Kumar & Others on 17 May, 2018

Bench: Dinesh Kumar Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SECOND APPEAL No. - 569 of 1981
 

 
Appellant :- Behari Chand
 
Respondent :- Vijay Kumar & Others
 
Counsel for Appellant :- B.R. Tripathi,Brij Raj Tripathi,D.C.Mukharji,Rajeiu Kumar Tripathi,T.A.Khan
 
Counsel for Respondent :- S.C.Mishra,Gyanendra Pathak,Jai Krishna Sinha,P.N. Singh,R.P. Singh,Ram Pheran Dwivedi,S.C. Srivastava,Sachin Srivastava,Shrawan Kumar,Surendra Kr. Verma,Vivek Pandey
 

 
Hon'ble Dinesh Kumar Singh,J.

On the request of learned counsel for the parties, list/put up this appeal on 25th May, 2018.

Order Date :- 17.5.2018

MVS Chauhan/-

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