Akhtar Ali vs State Of ...
2018 Latest Caselaw 610 ALL

HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 14137 of 2018
 
Petitioner :- Akhtar Ali
 
Respondent :- State Of U.P.Thru.Prin.Secy.Deptt.Of Industry Lko. & Ors.
 
Counsel for Petitioner :- Ravindra Kumar Dwivedi
 
Counsel for Respondent :- C.S.C.,Saurabh Lavania
 

 
Hon'ble Rajesh Singh Chauhan,J.

Heard Sri Ravindra Kumar Dwivedi, learned counsel for the petitioner.

Notice for opposite party No.1 has been accepted by the office of the learned Chief Standing Counsel, whereas Sri Jogendra Nath Verma has put in appearance for opposite party Nos.2 to 5 and filed his Vakalatnama on their behalf, the same is taken on record.

List this case on 25.05.2018 as fresh to enable the learned counsel for the opposite party Nos.2 to 5 to seek instructions in the matter.

When the case is next listed, name of Sri Jogendra Nath Verma, Advocate be printed in the cause list as counsel for the opposite parties.

Order Date :- 17.5.2018

Suresh/

[Rajesh Singh Chauhan,J.]