Achyutanand Sharma vs State Of U.P.Thru.Secy.Deptt.Of ...
2018 Latest Caselaw 607 ALL

Citation : 2018 Latest Caselaw 607 ALL
Judgement Date : 17 May, 2018

Allahabad High Court

Achyutanand Sharma vs State Of U.P.Thru.Secy.Deptt.Of ... on 17 May, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 14178 of 2018
 
Petitioner :- Achyutanand Sharma
 
Respondent :- State Of U.P.Thru.Secy.Deptt.Of Cooperative Lko. & Ors.
 
Counsel for Petitioner :- Rakesh Kumar Srivastava,Smt. Seema Srivastava
 
Counsel for Respondent :- C.S.C.,Akhilesh Kumar Srivastava
 

 
Hon'ble Rajesh Singh Chauhan,J.

Heard Sri Rakesh Kumar Srivastava, learned counsel for the petitioner.

Notices for opposite party Nos.1 to 5 have been accepted by the office of the learned Chief Standing Counsel, whereas Sri Akhilesh Kumar Srivastava has put in appearance for opposite party No.6.

Let the counter affidavit be filed by the opposite parties within three weeks. Rejoinder affidavit, if any, may be filed within ten days thereafter.

List immediately thereafter.

Order Date :- 17.5.2018

Suresh/

[Rajesh Singh Chauhan,J.]