Suneeta Singh vs State Of ...
2018 Latest Caselaw 606 ALL

Citation : 2018 Latest Caselaw 606 ALL
Judgement Date : 17 May, 2018

Allahabad High Court

Suneeta Singh vs State Of ... on 17 May, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 14196 of 2018
 
Petitioner :- Suneeta Singh
 
Respondent :- State Of U.P.Thru.Prin.Secy.Basic Education Lucknow & Ors.
 
Counsel for Petitioner :- Sudhir Kumar Misra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajesh Singh Chauhan,J.

Heard Sri Sudhir Kumar Misra, learned counsel for the petitioner.

Notices for opposite parties have been accepted by the office of the learned Chief Standing Counsel.

List this case on 24.05.2018 as fresh to enable the learned Standing Counsel to seek instructions in the matter.

Order Date :- 17.5.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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