Ketan Alias Monu Upadhyay vs State Of U.P.
2018 Latest Caselaw 553 ALL

Citation : 2018 Latest Caselaw 553 ALL
Judgement Date : 15 May, 2018

Allahabad High Court

Ketan Alias Monu Upadhyay vs State Of U.P. on 15 May, 2018

Bench: Shashi Kant Gupta, Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- CRIMINAL APPEAL No. - 1685 of 2018
 

 
Appellant :- Ketan Alias Monu Upadhyay
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Noor Muhammad,Yogesh Kumar Srivastava
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Shashi Kant Gupta,J.

Hon'ble Bachchoo Lal,J.

As prayed by learned counsel for the appellant, put up tomorrow as unlisted.

Order Date :- 15.5.2018

Gss

Download the LatestLaws.com Mobile App