Mangal Singh vs State Of U.P. Thru. Secy. Urban ...
2018 Latest Caselaw 542 ALL

Citation : 2018 Latest Caselaw 542 ALL
Judgement Date : 15 May, 2018

Allahabad High Court

Mangal Singh vs State Of U.P. Thru. Secy. Urban ... on 15 May, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 13853 of 2018
 
Petitioner :- Mangal Singh
 
Respondent :- State Of U.P. Thru. Secy. Urban Devp. And Ors.
 
Counsel for Petitioner :- Deepak Singh
 
Counsel for Respondent :- C.S.C.,Rishab Kapoor
 

 
Hon'ble Rajesh Singh Chauhan,J.

Heard Sri Deepak Singh, learned counsel for the petitioner.

Notice for opposite party No.1 has been accepted by the office of the learned Chief Standing Counsel, whereas Sri Rishab Kapoor, learned counsel has put in appearance for opposite party Nos.2 to 6.

List/ put up tomorrow i.e. 16.05.2018 as fresh.

Order Date :- 15.5.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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