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Smt. Saraswati Devi vs State Of U.P. Thru D.M./Chairman ...
2018 Latest Caselaw 492 ALL

Citation : 2018 Latest Caselaw 492 ALL
Judgement Date : 11 May, 2018

Allahabad High Court
Smt. Saraswati Devi vs State Of U.P. Thru D.M./Chairman ... on 11 May, 2018
Bench: Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 6658 of 2012
 
Petitioner :- Smt. Saraswati Devi
 
Respondent :- State Of U.P. Thru D.M./Chairman Distt. Education Commt.&Ors
 
Counsel for Petitioner :- Sachin Srivastava
 
Counsel for Respondent :- C.S.C.,Vindhyavahini Kumar
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the petitioner, list this case on 24.05.2018 within twenty cases.

Order Date :- 11.5.2018

Suresh/

[Rajesh Singh Chauhan,J.]

 

 

 
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