Union Of India And 3 Ors. vs Mehar Pratap Singh And Anr.
2018 Latest Caselaw 482 ALL

Citation : 2018 Latest Caselaw 482 ALL
Judgement Date : 10 May, 2018

Allahabad High Court

Union Of India And 3 Ors. vs Mehar Pratap Singh And Anr. on 10 May, 2018

Bench: Pankaj Mithal, Saral Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- WRIT - A No. - 67 of 2017
 

 
Petitioner :- Union Of India And 3 Ors.
 
Respondent :- Mehar Pratap Singh And Anr.
 
Counsel for Petitioner :- Satish Chaturvedi
 
Counsel for Respondent :- Anurag Mishra,Saumya Mandhyan
 

 
Hon'ble Pankaj Mithal,J.

Hon'ble Saral Srivastava,J.

The writ petition is allowed.

For order, see our order of date passed on Writ-A No.- 885 of 2017 (Union of India and 3 others Vs. Rajendra Kumar Mishra and another).

Order Date :- 10.5.2018

S.Sharma

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