Vakeel vs State Of U.P.
2018 Latest Caselaw 466 ALL

Citation : 2018 Latest Caselaw 466 ALL
Judgement Date : 9 May, 2018

Allahabad High Court

Vakeel vs State Of U.P. on 9 May, 2018

Bench: Shashi Kant Gupta, Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- CRIMINAL APPEAL No. - 2448 of 2016
 

 
Appellant :- Vakeel
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Pradeep Kumar Rai
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Shashi Kant Gupta,J.

Hon'ble Bachchoo Lal,J.

Ref: Cr. Misc.Bail Application No. 146384 of 2016.

Rejected.

For order see order of date passed on Cr. Misc. Bail Application No. 304080 of 2014 in Cr. Appeal No. 3535 of 2014, Ram Kishan Vs. State of U.P.

Order Date :- 9.5.2018

Gss

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