Sita Ram vs State Of U.P.
2018 Latest Caselaw 465 ALL

Citation : 2018 Latest Caselaw 465 ALL
Judgement Date : 9 May, 2018

Allahabad High Court

Sita Ram vs State Of U.P. on 9 May, 2018

Bench: Shashi Kant Gupta, Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- CRIMINAL APPEAL No. - 4077 of 2014
 

 
Appellant :- Sita Ram
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Rajeev Kumar Rai
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Shashi Kant Gupta,J.

Hon'ble Bachchoo Lal,J.

Ref: Cr. Misc. Bail Application No.346829 of 2014

Case called out. None is present for the appellant/applicant to press the present bail application.

Accordingly, the bail application is dismissed for want of prosecution.

Order Date :- 9.5.2018

Gss

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