Citation : 2018 Latest Caselaw 464 ALL
Judgement Date : 9 May, 2018
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 32 Case :- CRIMINAL APPEAL No. - 6374 of 2017 Appellant :- Sant Lal & Another Respondent :- State Of U.P. Counsel for Appellant :- Surya Pratap Singh Parmar Counsel for Respondent :- G.A. Hon'ble Shashi Kant Gupta,J.
Hon'ble Bachchoo Lal,J.
As prayed by learned counsel for the appellants, list in the next cause list.
Order Date :- 9.5.2018
Gss
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