Vinay Prakash Tripathi vs Registrar Cooperative Societies ...
2018 Latest Caselaw 436 ALL

Citation : 2018 Latest Caselaw 436 ALL
Judgement Date : 8 May, 2018

Allahabad High Court

Vinay Prakash Tripathi vs Registrar Cooperative Societies ... on 8 May, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 19830 of 2017
 
Petitioner :- Vinay Prakash Tripathi
 
Respondent :- Registrar Cooperative Societies Up Lucknow And Others
 
Counsel for Petitioner :- Amit Bose
 
Counsel for Respondent :- C.S.C.,Akhilesh Kalra,Alok Saran,Avinash Chandra
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the parties, list/ put up this case day after tomorrow i.e. 10.05.2018, just after fresh cases.

Order Date :- 8.5.2018

Suresh/

[Rajesh Singh Chauhan,J.

Download the LatestLaws.com Mobile App