Thursday, 30, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Alok Kumar Dwivedi vs State Of U.P. Thru. Prin. Secy. ...
2018 Latest Caselaw 433 ALL

Citation : 2018 Latest Caselaw 433 ALL
Judgement Date : 8 May, 2018

Allahabad High Court
Alok Kumar Dwivedi vs State Of U.P. Thru. Prin. Secy. ... on 8 May, 2018
Bench: Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 13102 of 2018
 
Petitioner :- Alok Kumar Dwivedi
 
Respondent :- State Of U.P. Thru. Prin. Secy. Secondary Edu. And Ors.
 
Counsel for Petitioner :- Diwakar Singh Kaushik,Raja Ram Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajesh Singh Chauhan,J.

Heard Sri Dharam Raj Mishra, learned counsel for the petitioner.

Notices for opposite party Nos.1 to 4 have been accepted by the office of the learned Chief Standing Counsel.

List this case on 16.05.2018 as fresh to enable the learned counsel for the opposite parties to seek complete instructions in the matter.

Order Date :- 8.5.2018

Suresh/

[Rajesh Singh Chauhan,J.]

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter