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Dr. Sabha Raj And 2 Ors. vs State Of U.P. Thru Addl.Chief ...
2018 Latest Caselaw 428 ALL

Citation : 2018 Latest Caselaw 428 ALL
Judgement Date : 8 May, 2018

Allahabad High Court
Dr. Sabha Raj And 2 Ors. vs State Of U.P. Thru Addl.Chief ... on 8 May, 2018
Bench: Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 6259 of 2018
 
Petitioner :- Dr. Sabha Raj And 2 Ors.
 
Respondent :- State Of U.P. Thru Addl.Chief Secy./Prin.Secy.Basic Edu.&Ors
 
Counsel for Petitioner :- Saurabh Lavania,C S C
 
Counsel for Respondent :- A.S.G.,Ajay Kumar,Sandeep Kumar Yadav
 

 
Hon'ble Rajesh Singh Chauhan,J.

Heard Sri Saurabh Lavania, learned counsel for the petitioners.

List/ put up tomorrow i.e. 09.05.2018 as fresh.

Order Date :- 8.5.2018

Suresh/

[Rajesh Singh Chauhan,J.]

 

 

 
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