U.P. Matsya Vikas Nigam Ltd. vs Dy. Labour Commissioner
2018 Latest Caselaw 420 ALL

Citation : 2018 Latest Caselaw 420 ALL
Judgement Date : 7 May, 2018

Allahabad High Court

U.P. Matsya Vikas Nigam Ltd. vs Dy. Labour Commissioner on 7 May, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 7760 of 1996
 
Petitioner :- U.P. Matsya Vikas Nigam Ltd.
 
Respondent :- Dy. Labour Commissioner
 
Counsel for Petitioner :- R.K. Chaudhary,Suresh Chandra Verma
 
Counsel for Respondent :- C.S.C.,Ajeet Kumar,Anand Mohan,V.P. Dubey
 

 
Hon'ble Rajesh Singh Chauhan,J.

Learned counsel for the petitioner, Sri Suresh Chandra Verma, is reported to be ill, the case is adjourned for today.

List in the next cause list.

Order Date :- 7.5.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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