Chairman U.P.State Bridge ... vs Nawab Singh & 2 Ors.
2018 Latest Caselaw 415 ALL

Citation : 2018 Latest Caselaw 415 ALL
Judgement Date : 7 May, 2018

Allahabad High Court

Chairman U.P.State Bridge ... vs Nawab Singh & 2 Ors. on 7 May, 2018

Bench: Devendra Kumar Arora, Virendra Kumar-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- SERVICE BENCH No. - 21756 of 2016
 

 
Petitioner :- Chairman U.P.State Bridge Corporation Ltd. Lko.& Anr.
 
Respondent :- Nawab Singh & 2 Ors.
 
Counsel for Petitioner :- Shishir Jain
 
Counsel for Respondent :- C.S.C,Rajesh Kumar,Virendra Kumar Dubey,Ziauddin Khan
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Virendra Kumar-II,J.

Allowed.

For orders, see our order of date passed in Writ Petition No.21716 (SB) of 2016 (The Chairman, U.P. State Bridge Corporation Limited, Lucknow and another Vs. Nawab Singh and others).

Order Date :- 7.5.2018

Virendra

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