Citation : 2018 Latest Caselaw 389 ALL
Judgement Date : 4 May, 2018
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Chief Justice's Court Case :- WRIT - C No. - 28302 of 2017 Petitioner :- M/S Apl Apollo Tubes Limited Respondent :- State Of U.P. And Another Counsel for Petitioner :- Suyash Agarwal,Rakesh Ranjan Agarwal Counsel for Respondent :- C.S.C. Hon'ble Dilip B. Bhosale,Chief Justice Hon'ble Manoj Kumar Gupta,J.
Dismissed.
For detailed order, see order of date passed in Writ-C No.25730 of 2017 Indian Oil Corporation Ltd. Vs. State of U.P. and two others.
A certified copy of the order passed in Writ-C No.25730 of 2017 shall accompany a certified copy of this order.
(M K Gupta, J) (Dilip B Bhosale, CJ)
Order Date :- 4.5.2018
SL
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