M/S Bushan Steel Ltd. vs State Of U.P. And 2 Others
2018 Latest Caselaw 386 ALL

Citation : 2018 Latest Caselaw 386 ALL
Judgement Date : 4 May, 2018

Allahabad High Court

M/S Bushan Steel Ltd. vs State Of U.P. And 2 Others on 4 May, 2018

Bench: Dilip B. Bhosale, Chief Justice, Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Chief Justice's Court
 

 
Case :- WRIT - C No. - 24953 of 2017
 

 
Petitioner :- M/S Bushan Steel Ltd.
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Rahul Agarwal,Shubham Agarwal
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dilip B. Bhosale,Chief Justice
 
Hon'ble Manoj Kumar Gupta,J.

Dismissed.

For detailed order, see order of date passed in Writ-C No.25730 of 2017 Indian Oil Corporation Ltd. Vs. State of U.P. and two others.

A certified copy of the order passed in Writ-C No.25730 of 2017 shall accompany a certified copy of this order.

(M K Gupta, J) (Dilip B Bhosale, CJ)

Order Date :- 4.5.2018

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